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67 CPAN 1642 of 2011 17.08.2012 in pg.

WP 6055 (W) of 2010

Mr. Pulak Ranjan Mondal

... For the applicant/petitioner Ms. Bratati Roy Chowdhury ... For the alleged contemnor/ respondent no. 1

Mr. Joytosh Majumder

Mr. Santanu Chatterjee

... For the alleged contemnor respondent no. 2

The learned advocate appearing on behalf of the alleged contemnor/respondent no. 2 assures this Court that copies of all relevant documents will be forwarded by his client to the office of the alleged contemnor/respondent no. 1 within a week from date.

In such circumstances, let this matter stand adjourned for a fortnight.

(Biswanath Somadder, J.)