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Citedby 9 docs - [
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Devender Pal Singh Bhullar vs State Of N.C.T. Of Delhi on 12 April, 2013
Devender Pal Singh Bhullar & Anr vs State Of Nct Of Delhi on 12 April, 2013
Sarjubhaiya Mathurbhaiya Kahar vs Deputy Commissioner Of Police And ... on 3 March, 1984
Manepragada Ramchandra Rao vs The Revenue Divisional Officer ... on 29 August, 1956
Bachan Singh vs State Of Punjab on 9 May, 1980
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Article 72(1)(c) in The Constitution Of India 1949
(c) in all cases where the sentence is a sentence of death