Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
wakf
wakf act
the wakf act 1995
"wakf act, 1995"
110
section 2(e)
[
Section 110(2)
] [
Section 110
] [
Complete Act
]
Central Government Act
Section 110(2)(e) in The Wakf Act, 1995
(e) the terms and conditions of service of the officers and other employees of the Board under sub- section (2) of section 24;