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prevention of food adulteration act
section 23
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[
Section 23(1)(lA)
] [
Section 23(1)
] [
Section 23
] [
Complete Act
]
Central Government Act
Section 23(1)(lA)(j) in The Prevention Of Food Adulteration Act, 1954
(j) specifying the colouring matter and the maximum quantities thereof which may be used in any article of food;