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Citedby 18 docs - [
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Gopal Saran vs Collector Of Customs And Central ... on 13 April, 1987
Narendra Prasad Srivastava vs Assistant Collector Of Customs ... on 6 February, 1979
Ruli Ram And Ors. vs Assistant Collector, Central ... on 18 July, 1985
Ruli Ram And Ors. vs Assistant Collector, Central ... on 18 July, 1985
Shah Gumman Mal vs The State Of Andhra Pradesh on 6 February, 1980
User Queries
customs act
customs act,1962
section 135
[
Section 135(1)(b)
] [
Section 135(1)
] [
Section 135
] [
Complete Act
]
Central Government Act
Section 135(1)(b)(ii) in The Customs Act, 1962
(ii) in any other case, with imprisonment for a term which may extend to 4[ Three year], or with fine, or with both.