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Citedby 2 docs
Central Warehousing Corporation vs M/S. A.S.A. Transport By Its on 11 December, 2007
Wescare (I) Limited vs Subuthi Finance Limited on 1 August, 2008
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"arbitration and conciliation act" 1996
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"arbitration and conciliation"
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[
Section 20
] [
Complete Act
]
Central Government Act
Section 20(1) in The Arbitration And Conciliation Act, 1996
(1) The parties are free to agree on the place of arbitration.