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Citedby 2 docs
M.P. Wakf Board vs Subhan Shah (D) By Lrs. & Ors on 31 October, 2006
Shanmugham And Ors. vs Tamil Nadu Wakf Board, ... on 13 December, 1998

User Queries
[Section 3] [Complete Act]
Central Government Act
Section 3(l) in The Wakf Act, 1995
(l) " prescribed", except in Chapter III, means prescribed by rules made by the State Government;