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Section 9(1)(d) in The Protection Of Women From Domestic Violence Act, 2005 ["Section 9(1)"] ["Section 9"] ["Complete Act"]

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Central Government Act
(d) to ensure that the aggrieved person is provided legal aid under the Legal Services Authorities Act, 1987 (39 of 1987 ) and make available free of cost the prescribed form in which a complaint is to be made;