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Citedby 32 docs - [View All]
Dr. Gaur Hari Singhania vs Gift-Tax Officer. on 17 September, 1983
Bpl Limited, Having Its vs Pegasus Assets Reconstruction on 22 November, 2010
Commissioner Of Income Tax And ... vs P. Surendra Prabhu on 21 September, 2005
N.V. Ramanaiah And Ors. vs State Of Andhra Pradesh And Ors. on 1 January, 1800
R.C. Thakkar vs (The Bombay Housing Board By Its ... on 5 May, 1972

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[Section 17] [Complete Act]
Central Government Act
Section 17(1) in The Indian Contract Act, 1872
(1) the suggestion, as a fact, of that which is not true, by one who does not believe it to be true;