Section 3(d)(iii)(a) in The Protection Of Women From Domestic Violence Act, 2005

Section 3(d)(iii)(a) in The Protection Of Women From Domestic Violence Act, 2005 ["Section 3(d)(iii)"] ["Section 3(d)"] ["Section 3"] ["Complete Act"]

Central Government Act

(a) insults, ridicule, humiliation, name calling and insults or ridicule specially with regard to not having a child or a male child; and