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Citedby 1 docs
Lion Automobile Service Co. vs State Transport Authority And ... on 28 February, 1958
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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 44(3)
] [
Section 44
] [
Complete Act
]
Central Government Act
Section 44(3)(c) in The Motor Vehicles Act, 1939
(c) to settle all disputes and decide all matters on which differences of opinion arise between Regional Transport Authorities; and