CLMA No. 291 / 12

CLMA No. 292 / 12

CLMA No. 293 / 12

IN

S.A. No. 786 of 2001 (Old NO. 1141 / 1993)

Hon'ble U.C. Dhyani, J.

Mr. Sharad Sharma, Sr. Advocate assisted by Mr. Jagdish Bisht, Advocate present for the appellants. Mr. Ajay Singh Bisht, Advocate present for the respondents. Learned counsel for the appellants submitted that the substitution application has been moved wrongly since the legal heir of the respondent No. 3 was already on record before this court. Accordingly, delay condonation application, setting aside abatement application and substitution application all are dismissed. List the second appeal for final hearing th

on 4 June, 2012.

(U.C. Dhyani, J.)

15.05.2012

HN