Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Commissioner Of Wealth-Tax, ... vs Jagdish Prasad Choudhary, ... on 19 May, 1994

User Queries
[Complete Act]
Central Government Act
Section 10A in The Wealth- Tax Act, 1957
10A. 2[ Directors of Inspection.
(1) The Board may empower as many persons as it thinks fit to exercise under this Act the functions of a Director of Inspection.
(2) A Director of Inspection shall perform such functions of any other Wealth- tax authority as may be assigned to him by the Board.]