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[Section 111] [Complete Act]
Central Government Act
Section 111(2) in The Manipur Municipalities Act, 1994.
(2) In laying out, making, turning, diverting, widening, opening; enlarging or otherwise improving any public road, the Nagar Panchayat or the Council may, in accordance with the provisions of this Act, acquire land required for the carriage- way, footways and drains thereof.