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Citedby 2 docs
M/S. Gowri Enterprises, ... vs State Of Karnataka And Others on 4 March, 1999
Ramnarayan And Ors. vs Kashinath Jagnarain And Anr. on 10 March, 1953

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[Section 33] [Complete Act]
Central Government Act
Section 33(2) in The Indian Partnership Act, 1932
(2) The provisions of sub- sections (2), (3) and (4) of section 32 shall apply to an expelled partner as if he were a retired partner.