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Section 2(1)(d) in The Arbitration And Conciliation Act, 1996 [
"Section 2(1)"
] [
"Section 2"
] [
"Complete Act"
]
Citedby 2 docs
Indusind Bank Ltd. vs Gadadhar Banerjee on 1 April, 2010
Sime Darby Engineering Sdn,Bhd vs Engineers India Ltd. on 22 July, 2009
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Central Government Act
(d) " arbitral tribunal" means a sole arbitrator or a panel of arbitrators;