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Citedby 2 docs
Mt. Shahzadi And Anr. vs Beni Prasad And Anr. on 14 December, 1933
Bank Of India vs James Fernandez And Anr. on 20 July, 1987
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general clauses act
general clauses act, 1897
52
section 52
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(52) in The General Clauses Act, 1897
(52) " schedule" shall mean a schedule to the Act or Regulation in which the word occurs: