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panchayati raj
section 39
[
Section 39(2)
] [
Section 39
] [
Complete Act
]
Central Government Act
Section 39(2)(b) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(b) Every Gram Panchayat shall have the power to spend such sums as it thinks fit for carrying out the purpose of this Act;