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Citedby 3 docs
Rhone-Poulenc Employees Union vs Regional Provident Fund ... on 15 March, 1995
Rajiv Ramanlal And Anr. vs Ashok Mills Ltd. And Anr. on 1 October, 1979
Bhanuvilas Namdeo Lonkar vs Shriram Sahakari Sakhar Karkhana ... on 16 November, 1995

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[Complete Act]
Central Government Act
Section 17 in The Plantations Labour Act, 1951
17. Other facilities.- The State Government may make rules requiring that in every plantation the employer shall provide the workers with such number and type of umbrellas, blankets, rain coats or other like amenities for the protection of workers from rain or cold as may be prescribed.