Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
all acts in india
telecom regulatory authority of india act "
[
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(c) in The Telecom Regulatory Authority Of India Act, 1997
(c) " Chairpers on" means the Chairperson ofthe Authority appointed under sub- section (3) of section 3;