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Citedby 4 docs
Code Of Criminal Procedure Being ... vs Unknown on 14 February, 2012
V. Subramaniam vs The State Of Tamil Nadu on 14 August, 2008
P.N. Kanagaraj vs The Chief Secretary on 18 November, 2008
S.Johnson vs State Of Tamil Nadu Rep. By Its on 26 April, 2010
C. Thekkamalai vs State Of Tamil Nadu on 29 November, 2005

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[Section 376(2)(a)] [Section 376(2)] [Section 376] [I.P.C.]
Central Government Act
Section 376(2)(a)(i) in The Indian Penal Code, 1860
(i) within the limits of the police station to which he is appointed; or