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Citedby 1 docs
Mr. Dalip Bhatia vs State And Ors. on 19 July, 2002
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[
Section 291(2)
] [
Section 291
] [
Complete Act
]
Central Government Act
Section 291(2)(b) in The Indian Succession Act, 1925
(b) the District Judge may demand a like bond from any person to whom probate is granted.