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Citedby 8 docs - [View All]
M/S Voltas Limited, Bombay vs Union Of India & Ors on 7 February, 1995
Union Of India And Ors vs Hindustan Development Corpn. And ... on 15 April, 1993
Ballarpur Industries Ltd. vs The Director General Of ... on 16 September, 1988
R.C. Sood & Co. (P) Ltd. vs Monopolies And Restrictive Trade ... on 21 March, 1996
Pennwalt (I) Ltd. & Anr. vs Monopolies & Restrictive Trade ... on 10 July, 1998

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[Complete Act]
Central Government Act
Section 1 in The Monopolies And Restrictive Trade Practices Act, 1969
1. Short title, extent and commencement.
(1) This Act may be called the Monopolies and Restrictive Trade Practices Act, 1969 .
(2) It extends to the Whole of India except the State of Jammu and Kashmir.
(3) It shall come into force on such date 1 as the Central Government may,[ by notification] appoint.
Definition.