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indian penal code 1860
376,
section 376
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 376(2)(a)
] [
Section 376(2)
] [
Section 376
] [
I.P.C.
]
Central Government Act
Section 376(2)(a)(iii) in The Indian Penal Code, 1860
(iii) on a woman in his custody or in the custody of a police officer subordinate to him; or