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Citedby 3 docs
Kemco Chemicals And Anr. vs The Commercial Tax Officer, ... on 1 August, 1984
Hindalco Industries Ltd. vs State Of Bihar And Ors. on 25 August, 1998
Dena Bank vs Bhikhabhai Prabhudas Parekh And ... on 29 July, 1992
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central sales tax act
sales tax
sales tax act
"central sales tax"
section 13 1 i
[
Section 13(1)
] [
Section 13
] [
Complete Act
]
Central Government Act
Section 13(1)(c) in The Central Sales Tax Act, 1956
(c) the cases and circumstances in which, and the conditions subject to which, any registration granted under this Act may be cancelled;