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Citedby 163 docs - [
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Shankar @ Shakabhai Maganbhai ... vs State Of Gujarat on 14 February, 2007
Thoththan Alias Periyakaruppan vs The State Rep. By on 22 April, 2010
Sri Amarappa S/O Sri Yellappa vs State By Women Police Davanagere on 4 March, 2013
Maniram vs State Of M.P. (Now Chhattisgarh) on 23 July, 2001
K.Sivasankar vs State By on 31 July, 2007
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Section 376(2)(f) in The Indian Penal Code, 1860
(f) commits rape on a woman when she is under twelve years of age; or