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Citedby 4 docs
Nafees Ahmad And Ors. vs Tehsildar/Magistrate And Ors. on 30 May, 1997
State Financial Corporation Ltd. vs Satpathy Brothers And Nanda Co. ... on 18 March, 1975
The Punjab Financial Corporation ... vs Punjab Financial Corporation And ... on 14 August, 2003
Punjab Financial Corp. vs M/S.Surya Auto Industries on 1 December, 2009
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User Queries
state financial corporations act
act, 1951
"state financial corporations act"
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(a) in The State Financial Corporations Act, 1951
(a) " Board" means the Board of directors of the Financial Corporation;