S.B. CIVIL REVIEW PETITION NO.2/2012 M/s. Calcium Mineral & ors.vs.State of Rajasthan & ors. DATE OF ORDER : 25th July, 2012 1/1

IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. CIVIL REVIEW PETITION NO.2/2012 IN

S.B. CIVIL WRIT PETITION NO.5628/2007 M/s. Calcium Mineral & ors. VS.

State of Rajasthan & ors.

ORDER

Date of Judgment : 25th July, 2012. HON'BLE DR. JUSTICE VINEET KOTHARI Mr. Arvind Shrimali, for the review-petitioner. Defects pointed out by the Registry have not been removed, despite repeated opportunities given. Having heard learned counsel for the review - petitioner, Mr. Arvind Shrimali on merits also, this Court does not find any ground to review / recall the order dated 16.11.2011 passed by this Court in SBCWP No.5628/2007 - M/s. Calcium Mineral & ors. vs. State of Rajasthan & ors. disposing the writ petition. The review petition is accordingly dismissed. (DR. VINEET KOTHARI), J.

Anil/

Item No.20