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Citedby 183 docs - [View All]
Chandrakant Maganlal Patel And ... vs Ishwarlal Ghelabhai Choksey And ... on 9 October, 1980
Ragaiya Bagavathar And Anr. vs Kesava Bagavathar on 5 April, 1971
Usha Arvind Dongre vs Suresh Raghunath Kotwal on 11 December, 1989
Mithilesh Kumar vs Manohar Lal on 30 October, 1996
21357, 24962, 24972, 25661, ... vs 24-10-2006

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[Section 17(1)] [Section 17] [Complete Act]
Central Government Act
Section 17(1)(b) in The Registration Act, 1908
(b) other non- testamentary instruments which purport or operate to create, declare, assign, limit or extinguish,
1. Sub- section (1) of s. 14, rep. by the A. O. 1937.
whether in present or in future, any right, title or interest, whether vested or contingent, of the value of one hundred rupees and upwards, to or in immovable property;