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section 12
reorganisation act 2000
reorganisation act
[
Section 12(2)
] [
Section 12
] [
Complete Act
]
Central Government Act
Section 12(2)(c) in The Bihar Reorganisation Act, 2000
(c) after entry 10, the following entry shall be inserted, namely:- '' 11. Jharkhand...... 81 9 28''.