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[Section 21(1)] [Section 21] [Complete Act]
Central Government Act
Section 21(1)(dd) in The Pharmacy Act, 1948
(dd) 1[ the officer- in- charge of drugs control Organisation of each participating State under the 2[ Drugs and Cosmetics Act, 1940 ] ex officio or if he is unable to attend any meeting, a person authorised by him in writing to do so;]