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Citedby 2 docs
Nagarmal Surajmal vs Gotulal Laxminarayan on 11 March, 1949
Mohd. Idris & Others vs Sat Narain on 10 December, 1965

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[Section 1] [Complete Act]
Central Government Act
Section 1(2) in The Specific Relief Act, 1963
(2) It extends to the whole of India except the State of Jammu and Kashmir.