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Madhya Pradesh High Court
Manish Hurmade vs The State Of Madhya Pradesh on 25 April, 2012

1

W.P. No. 11254/2011

25.4.2012

None for the petitioners.

Shri Jaideep Singh, Dy. G.A. appearing for state. Shri Satish Singh, Advocate, for respondent no.4 . From perusal of last four order-sheets, it reveals that none is appearing for petitioners we feel that the petitioners have lost interest in this petition.

This petition is dismissed for want of prosecution. No order as to costs.

(Krishn Kumar Lahoti) (M.A.Siddiqui) JUDGE JUDGE

Ag/