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Citedby 12 docs - [View All]
Assistant Controller Of Estate ... vs Prayag Dass Agarwal on 23 April, 1981
Miss Mamie Bhagwandas Ahuja vs Controller Of Estate Duty, M.P. ... on 16 April, 1968
Mr.P.Kumar vs The State Of Tamilnadu Rep.By on 8 December, 2010
Miss Mamie Bhagwandas Ahuja vs Controller Of Estate Duty. ... on 16 April, 1968
Commissioner Of Income-Tax, ... vs Indumati Ratanlal on 9 October, 1967

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[Complete Act]
Central Government Act
Section 51 in The Estate Duty Act, 1953
51. Method of collection of duty. Estate duty may be collected by such means and in such manner as the Board may prescribe.