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Citedby 9 docs - [
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Ramakant Rout Alias Routray vs Prafulla Kumar Das And Anr. on 24 July, 1992
Ramakant Rout Alias Routray vs Prafulla Kumar Das And Anr. on 24 July, 1992
The Oriental Insurance Company ... vs For on 30 August, 2012
Navinbhai vs Punmaram on 11 October, 2011
Krishna Bai Wd/O Mohanlal And Ors. vs Krishanlal S/O. Nandlal And Anr. on 29 August, 1990
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workmen compensation act
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Section 30(1)(aa) in The Workmen' S Compensation Act, 1923
(aa) 1[ an order awarding interest or penalty under section 4A;]