Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 64] [Complete Act]
Central Government Act
Section 64(d) in The Mines Act, 1952
(d) 1[ falsifies any plan, section, register or record, the main tenance of which is required by or under this Act or produces before any authority such false plan, section, register or record, knowing the same to be false, or]