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Citedby 19 docs - [
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Shivagonda Ravaji Sankpal vs Chandrakant Dnyanu Sutar on 3 August, 1977
Ion Exchange (India) Ltd. vs Paramount Limited on 5 June, 2006
The Hatti Gold Mines Limited, ... vs Vinay Heavy Equipments, ... on 4 April, 2005
Steel Authority Of India Ltd vs The Indian Cements Ltd on 4 September, 2012
Hmp Engineers Ltd. A Company ... vs Rallis India Ltd. (Through Its ... on 21 February, 2003
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limitation act
the limitation act 1963
limitation act doctypes:laws
"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
section 2(e)
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Section 2
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Complete Act
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Central Government Act
Section 2(e) in The Limitation Act, 1963
(e) " defendant" includes-
(i)
any person from or through whom a defendant derives his liability to be sued;
(ii)
any person whose estate is represented by the defendant as executor, administrator or other representative;