IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CR No. 494 of 2012 (O&M) Date of decision: August 17, 2012 Nirmal Kaur and another
...Petitioners
Versus
Randhir Singh and another ...Respondents
CORAM:- HON'BLE MR. JUSTICE A.N. JINDAL Present: None for the petitioners. A.N. JINDAL, J. (Oral)
Even on the second call, none appears on behalf of the petitioners. Dismissed.
August 17, 2012 (A.N. JINDAL) prem JUDGE