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Mr. Shailendra Singh Tarkar vs Cbi on 20 May, 2011
Mr. Shekhar Singh vs Central Information Commission on 6 September, 2010
Shri. Amit Bhargava vs Securities And Exchange Board Of ... on 8 August, 2011
Mr. Rahul Priyadarshi vs Public Works Department ... on 5 June, 2009
Shri. Amit Bhargava vs Securities And Exchange Board Of ... on 9 June, 2011

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[Section 7] [Complete Act]
Central Government Act
Section 7(6) in The Right To Information Act, 2005
(6) Notwithstanding anything contained in sub- section (5), the person making request for the information shall be provided the information free of charge where a public authority fails to comply with the time limits specified in sub- section (1).