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Citedby 2 docs
M.H.Jawahirullah vs Government Of Tamil Nadu on 25 March, 2013
P.A.G.Hassain Moulana vs The Union Of India on 20 October, 2004
Muslim Minority Front, Rep. By Its ... vs The Government Of Andhra Pradesh ... on 12 March, 1996
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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
section 14
[
Section 14(1)
] [
Section 14
] [
Complete Act
]
Central Government Act
Section 14(1)(c) in The Wakf Act, 1995
(c) one and not more than two members to be nominated by the State Government representing eminent Muslim organisations;