Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 199(1)] [Section 199] [Complete Act]
Central Government Act
Section 199(1)(c) in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
(c) any penalty for forfeiture or punishment incurred in res- pect of any offence committed against such enactment;