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Citedby 1 docs
Ravindra vs Union on 1 October, 2010
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customs act
customs act,1962
[
Section 146(2)
] [
Section 146
] [
Complete Act
]
Central Government Act
Section 146(2)(d) in The Customs Act, 1962
(d) the restrictions and conditions (including the furnishing of security by the licensee) subject to which a licence may be granted;