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incometax act 1995
section 10
[
Section 10(23D)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(23D)(i) in The Income- Tax Act, 1995
(i) a Mutual Fund registered under the Securities and Exchange Board of India Act, 1992 (15 of 1992 ) or regulations made thereunder;