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Section 12(5) in The Protection Of Women From Domestic Violence Act, 2005 [
"Section 12"
] [
"Complete Act"
]
Citedby 3 docs
Noushad, Aged 30 Years, ... vs Sahitha, Aged 22 Years on 18 October, 2007
K.E.Jose, Aged 53 Years vs State Of Kerala Rep. By Public on 11 April, 2007
K.E.Jose, Aged 53 Years vs State Of Kerala Rep. By Public on 11 April, 2007
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Central Government Act
(5) The Magistrate shall endeavour to dispose of every application made under sub- section (1) within a period of sixty days from the date of its first hearing.