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Citedby 6 docs - [
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Iqbalnath Premnath Anand vs Rameshwarnath Premnath Anand And ... on 21 January, 1976
Vidya Devi vs Mani Ram Etc. on 1 March, 1974
Raja Theatre vs Selvam Financiers And Anr. on 1 February, 1991
Ramani Mohan Barman vs Sm. Gouri Rani Barman And Ors. on 14 January, 1977
Keshavlal Lallubhai Narnadas And ... vs Patel Bhailal Narandas And Ors. on 31 August, 1966
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partnership act
indian partnership act
indian partnership act, 1932
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Central Government Act
Section 32(1)(c) in The Indian Partnership Act, 1932
(c) where the partnership is at will, by giving notice in writing to all the other partners of his intention to retire.