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Citedby 2 docs
V.L.Dencil, S/O.Lazar, Aged 50 ... vs The Secretary, Thrissur ... on 16 June, 2008
G. Rajendra Prasad vs Municipal Commissioner, ... on 12 November, 2001
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municipality act
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(33) in The Manipur Municipalities Act, 1994.
(33) " municipal area" means the territorial area of a municipality as is notified by the Governor;