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Citedby 2 docs
Vadamala Sanjeevi Reddy vs K. Ellappa Reddy And Ors. on 21 January, 1966
Champaklal Dahyabhai Natali And ... vs Saraswatiben And Ors. on 14 October, 1976

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[Section 6] [Complete Act]
Central Government Act
Section 6(b) in The Transfer Of Property Act, 1882
(b) A mere right of re- entry for breach of a condition subsequent cannot be transferred to any one except the owner of the property affected thereby.