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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 2(1)(i)
] [
Section 2(1)
] [
Section 2
] [
Complete Act
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Central Government Act
Section 2(1)(i)(I) in The Trade Marks Act, 1999
(I) a trade description which is untrue or misleading in a material respect as regards the goods or services to which it is applied; or