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Citedby 227 docs - [View All]
Radhy Shyam(D)Thr. Lrs & Ors. vs State Of U.P.& Ors. on 15 April, 2011
Anand Singh & Anr. vs State Of U.P. & Ors. on 28 July, 2010
Narayan Govind Gavate Etc vs State Of Maharashtra on 11 October, 1976
Smt. Dhanni And Ors. Etc. vs State Of Rajasthan And Ors. on 22 March, 1982
Prakash Vishwanath Khute And Ors. vs Special Land Acquisition Officer ... on 10 July, 2006

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Section 17 in The Indian Evidence Act, 1872
17. Admission defined.- An admission is a statement, oral or documentary, which suggests any inference as to any fact in issue or relevant fact, and which is made by any of the persons, and under the circumstances, hereinafter mentioned.