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Comex Co. vs Collector Of Customs, Madras-I on 5 February, 1997

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[Section 11(2)] [Section 11] [Complete Act]
Central Government Act
Section 11(2)(v) in The Customs Act, 1962
(v) any other purpose conducive to the interests of the general public. CHAP DETECTION OF ILLEGALLY IMPORTED GOODS AND PREVENTION OF THE DISPOSALTHEREOF 1[ CHAPTER IVA DETECTION OF ILLEGALLY IMPORTED GOODS AND PREVENTION OF THE DISPOSAL THEREOF